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Online Internship Programme at Legal Zems [Batch-4] (10 June 2021- 10 July 2021): Register by 9 June


Online Internship Programme.jpeg
18 May 2021
Categories: Internships

About Internship Programme

Legal Zems is a prestigious legal organization and serves its service in the legal field from one and half years. Legal Zems is calling for Interns for its 4th Batch and Providing 4 weeks Online Internship Programme where Interns can learn the practical skills which is required for law students and helpful in the future as well when Interns enrolled themselves as an advocate. Legal Zems is providing Internship in 4 subjects namely Constitutional Law, Criminal Law, Family Law & Women & Law. An intern can opt any one of the subject for their Internship Programme.

 

Program Structure

Week 1:- Article Writing & Research Work on legal topics.

Week 2:- Drafting (Writ Petition, Plaints, Written Statement, PIL, Bail Application, Plaint, Maintenance, Residence Protection e.t.c)

Week 3:- Case Study or Case Commentary.

Week 4:- Research Paper or Seminar Paper Writing.

 

Additional Benefits

  1. We shall Provide Personal mentorship & guidance to the Intern.
  2. With regards to Week 1st & Week 4th activities, we shall provide webinar on it by eminent personalities of the legal fraternity and shall also provide sample of Article, Research Paper, and Seminar Paper.
  3. With regards to week 2nd and 3rd we shall provide sample of the drafting, case study, case commentary from which intern may take reference for their activity respectively.
  4. In case of any doubt or query intern shall contact their respective mentor via Email.
  5. On the last day of the online Internship Programme, Intern shall have to give one qualifying examination which shall be objective in nature. In qualifying examination Intern shall be awarded with grades which will reflect on their certificate respectively.

 

Important Rules

  1. Certificate shall only be provided when Intern complete their 4 weeks Internship tenure along with the qualifying examination. Intern is expected to accomplish each and every activity assigned by the mentor.
  2. Registration fee is non-refundable under any circumstances.
  3. Intern shall submit their activities on or before deadline.
  4. Every communication between Intern and the mentor shall only be done via email.

 

Registration Fee, Form and Mode of Payment

Registration Fee: - Rs. 600/-

Mode of Payment: - Phone Pe, Google Pay, Paytm

Name & Number for the Payment: - 9891348721 (Prashant Kumar or Prashant Mishra)

Note:- kindly take screenshot of the payment for future reference.

Registration Form Link is here.

 

Last Date of Registration and Slots

The Last Date for Registration is 09th June 2021. Each batch of specific subject shall have the capacity of 20 seats only. Registration shall be done on first come first serve basis.

 

Concerned Authorities

Mr. Prashant Mishra:- WhatsApp & Calling Number :- 8376951009

Ms. Ashita Singh:- WhatsApp & Calling Number:- 9315486852

 

Our Website and Social Media Handles

Website

Instagram Handle

LinkedIn Handle

Youtube Handle



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