Morgan Stanley Legal & Compliance Summer Analyst Internship Program 2022, Mumbai [10 Weeks]: Apply Now!

08 Oct 2021

Categories: Internships

About Morgan Stanley

Morgan Stanley is a leading global financial services firm providing a wide range of investment banking, securities, investment management, and wealth management services. The Firm’s employees serve clients worldwide including corporations, governments, and individuals from more than 1,200 offices in 43 countries.

About the Opportunity

The Morgan Stanley Legal & Compliance Internship program has been designed to develop highly motivated professionals by providing a stimulating and supportive environment to understand the business and achieve its maximum potential.

On joining, you will go through a training program that covers policies & procedures of the Legal & Compliance Division. There are senior manager presentations and professional skills workshops along the way to provide you with a well-rounded experience.

Summer Analysts spend 10 weeks working on live projects, understanding the business workings and how does Legal & Compliance Division support Morgan Stanley and its businesses.

Mode of Internship

Physical; Mumbai (Maharashtra)

Duration of Internship

10 Weeks

Roles and Responsibilities of the Intern

Create management information reports on a periodic basis;
Monitor development in regulatory requirements and adjust surveillance models accordingly;
Review and analyze trade surveillance reports and vendor surveillance system alerts, and sign off alert completion related to employee, client and firm trading activities;
Provide advice and guidance to employees on their investing and outside activities;
Conduct investigations on irregularities and abnormal activities and document findings; and
Escalate unresolved issues or potential violations of the Morgan Stanley’s policies or external rules and regulations to his/her manager, coverage Compliance and Senior Management of Business Units.
Process requests for T360 (Legal) vendor on-boarding/reactivations
Handle legal Invoice documentation and associated exceptions
Maintenance of outside counsel database and consultant’s time approval
Information Security Assessment for law firms and other vendors
Co-ordinate with legal and compliance employees for entitlement related reviews and associated procedures

Eligibility Criteria

Track record of academic excellence
Strong attention to detail and the ability to manage competing priorities
Excellent written and verbal communication skills
Ability to analyze and synthesize a variety of data to produce well-designed and meaningful summaries and reports
Adept at solving problems and developing efficient processes
Experience in MS office preferably Excel
An outstanding academic record with success in extracurricular activities, along with strong communication skills and the ability to work and interact with others