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Morgan Stanley Legal & Compliance Summer Analyst Internship Program 2022 for law students, Mumbai 10 Weeks: Apply Now!


internship.jpg
14 Oct 2021
Categories: Internships

Concerning the Opportunity

Morgan Stanley’s Legal & Compliance Internship programme is designed to develop highly motivated individuals by providing a stimulating and supportive environment in which they may learn about the business and maximise their potential.

When you start, you’ll go through a training programme that covers the Legal & Compliance Division’s policies and procedures. Along the way, there will be senior manager presentations and professional skills workshops to provide you a well-rounded experience.

Summer Analysts work on live projects for ten weeks, learning about the business and how the Legal & Compliance Division supports Morgan Stanley and its companies.

Physical Internship:- Mumbai (Maharashtra)

Internship Duration: 10 Weeks

Roles to Cater To

  • Periodically generate management information reports;
  • Surveillance models should be adjusted to reflect changes in regulatory requirements.
  • Examine and analyse trade surveillance reports and vendor surveillance system alerts, then sign off on the completion of alerts pertaining to employee, customer, and company trading activity.
  • Provide staff with investment and outside activity advice and guidance.
  • Investigate any anomalies or unusual behaviours and keep a record of what you find; and
  • Inform his/her manager of any outstanding concerns or potential violations of Morgan Stanley’s policies or external rules and regulations. Compliance and Business Unit Senior Management

Eligibility

  • Academic excellence track record
  • Ability to balance competing objectives and pay close attention to details
  • Excellent communication abilities, both written and vocal
  • Ability to assess and synthesise a wide range of facts in order to create well-designed and informative summaries and reports
  • Problem-solving skills and the ability to build efficient processes
  • MS Office experience, ideally in Excel
  • Strong communication skills and the capacity to work and communicate with others, as well as a great academic record and achievement in extracurricular activities.

Relevant Links

Official Notification

Applying to the Position



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