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Monsoon Internship Programme at The Centre For Legal Research, Foreign and Public Policy: Apply by 10 July, 2021


Centrer Monsoon Internship Programme 1.jpg
18 Jun 2021
Categories: Internships

About The Centre

An autonomous centre of the research board of All India Legal Forum, the Centre for Legal Research, Foreign and Public Policy (CLRFPP) is a knowledge platform that includes and tries to bridge publication, training, and other forms of knowledge transfer and the development of knowledge tools. With the objective of delivering actionable ideas that could transform society, the centre is dedicated to in-depth research and scientific analysis seeking to contribute to academic activities in domestic and international law and to do substantive research in public policy.

 

Objective of The Centre

The main objectives of the Centre for Legal Research, Foreign and Public Policy are as follows:

  • To develop substantive policy options on matters relevant to the Indian polity, economy, and society.
  • To provide advisory services to public bodies and other institution.
  • To disseminate information on policy issues through various channels.
  • Aims to provide a forum for discussion/debate and interaction.
  • Intends to offer a program that focuses on equipping the students with tools for the analysis and development of public policy through a more hands-on approach.
  • Facilitate student internships with governmental, non-governmental, and civil society organizations working in the area of public policy.
  • Work for Poverty and Justice Studies.

 

Post

Intern– The Centre for Legal Research, Foreign and Public Policy.

 

Role

You will be working under the Centre for Legal Research, Foreign and Public Policy for the duration of your internship. You will be required to participate in debates, extempore, webinars and quizzes. You will further be required to make PPTs and give presentations on them. The internship will also include writing research papers and blogs.

 

Eligibility Criteria

Students who are currently enrolled in the 3-year and 5-year UG Law course and willing to work for one month.

 

Tenure

One Month

 

Perks

  • A Good Exposure for those who wish to further enhance their research and presentation skills.
  • Certificate of completion will be given upon successful completion of the tenure of two months.
  • Special perks will be given (if possible).

 

Stipend

There is no stipend involved.

 

Application Process

Applications must include a Curriculum Vitae in pdf format, not exceeding 2 pages.
Applicants are required to send their application to clrfpp12345ailf@gmail.com
Applications must be made with the Subject of the email as ‘Application for Internship’.
The applications must be submitted on or before July 10, 2021, 11:59 PM.
Please go through all the requirements carefully. Incomplete applications will not be considered.
Selected students will be called for an interview.
For further details, kindly visit the website at http://allindialegalforum.in/.



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