JOB POST: Law Clerks (Trainees) @Uttarakhand High Court, Nainital [9 Vacancies, Rs. 20K/Month]: Apply by April 5

Applications are invited from all eligible candidates for the post of ‘Law Clerks (Trainee)’ in the establishment of High Court of Uttarakhand at Nainital carrying a fixed honorarium of Rs. 20,000/- per month with no Dearness and/or any other allowances and also without any other perquisite such as residential accommodation etc. The engagement shall be purely contractual for a fixed term of one year.Number of Vacancies: 09 (Nine)

Qualifications

Three-year Professional/Five Years Integrated Degree in Law from a reputed Law College or recognized University throughout the country. Applicant should be a Law Graduate who has not started practice as an advocate or engaged in any other profession or vocation/service.

Advocates up to 05 years of practice can also apply, but they have to surrender their license to the Bar Council before joining if selected. Those who have appeared in LL.B. (Final) in 2018-19 Examination and are awaiting results may also apply. They will be required to submit their final mark sheet of LL.B. Examination before the joining.

Computer knowledge i.e., Data Entry, Word Processing and Computer Operations.

Age Limit

The candidate must have attained the minimum age of 21 years and must not have attained the age of more than 26 years as on 05.04.2019.

How to Apply?

The application format is available in the official notification below and may be sent along with a fee of Rs. 150/- through postal order or bank draft in favour of Registrar General, High Court of Uttarakhand at Nainital.

The application form along with one duly attested copy of High School mark sheet, High School Certificate in proof of age/date of birth, Intermediate Mark Sheet, Intermediate Certificate, Law Graduation/Post Graduation Mark Sheet and Certificates and testimonials regarding extracurricular activities & Computer Knowledge along with two self addressed envelope (size 5″x 10″) each bearing postal stamp worth Rs. 22/- should be sent to the Registrar General, High Court of Uttarakhand at Nainital either by Speed Post, Registered Post with A.D. or through Courier.

The last date to apply is April 5, 2019 (5 PM).

For the official notification and application form, click here.