The National Commission for Women (NCW) is the statutory body of the Government of India, generally concerned with advising the government on all policy matters affecting women. It was established on January 31st, 1992 under the provisions of the Indian Constitution, as defined in the 1990 National Commission for Women Act.
The National Commission for Women (NCW) has been set up as a statutory body to further review the Constitutional and Legal safeguards available to women, recommend remedial measures to remove impediments in realizing such goals, facilitate redressal of grievances and advise the Government on all policy matters affecting women. The Commission also organizes workshops/consultations, constitutes expert committees, undertakes studies/make recommendations for economic empowerment of women, conducts workshops/seminars for gender awareness and takes up publicity campaign awareness in the society against such social evils.
NCW decided to engage interns in the National Commission for Women with immediate effect, to effectively disseminate knowledge/information on women related issues and build a pool of trained manpower.
Accordingly, it has been decided to offer following categories of internship:
Each intern will need to maintain a diary of the work done by them on each day of internship in the Commission. All interns will also be required to sign a declaration regarding the confidentiality of information/documents that will come to their knowledge.
Important Note: To register for the internship, and for the official information, visit the website through the link given at the end of this post.
Internship Duration May 6th, 2021 to December 31st, 2021
Click here to register and for more information.
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