Internship Opportunity under HC Advocate Mukta Sharma, Noida [2 Seats]: Apply Now!

About the Advocate

This Internship vacancy is under High Court Advocate Ms Mukta Sharma. She has been in the profession of law since 1988. Having Chamber at Delhi High Court. Her office is in Supreme Towers Sec-99, Noida.

She has dealt with constitutional, civil, matrimonial, arbitration, companies matter, environmental, criminal and taxation matters along with International clients and is also on the panel of various governmental organisations.  

About the Internship

We are looking for 2 legal interns for a period of 2 months that can full fill the criteria of: 

• Legal drafting
• Researching, 
• Content writing
• Case filing 
• Writing on Legal Topics, Court Proceedings, Legal Issues 
• Handling Website 

Perks

• Certificate of Internship
• Flexible Working Hours

Mode of Internship

Offline/Online (Both) 

Number of Interns Required

2 (Two)

Duration of Internship

2 months

Eligibility

3rd to 5th-year students of B.A LL.B and 2nd -3rd Year students from 3-year LL.B 

Stipend

None

How to Apply?

Interested students must mail the following to the undersigned:

A CV along with a photograph and college ID proof along with a cover letter.

Contact Information

Application to be mailed to advicelaw@yahoo.co.in

Shortlisted applicants shall be notified within 7 days of applying and shall be selected after an interview.