Internship Opportunity @Rai & Rai Partners, Delhi: Applications Open

About the Organisation:

Rai & Rai Partners, Law Offices is a full-service law firm specializing in Arbitration, service, Labour, commercial, corporate law, civil law and criminal law, handling matters.

Nature/work of Internship:

The interns will be assigned various legal drafting and research works in Arbitration, service, Labour, commercial, corporate law, civil law and criminal law and procedures of the Indian legal system. Stationary, study materials, internet, PC’s and bare acts will be provided in the office.

Location: C-19, L.G.F., Lajpat Nagar-III, Delhi-110024.

Who can apply?

Law students of 5 years and 3-year law course at any reputed law school can apply.

Duration of Internship:

The internship programme is offered for 1 month to 3 months depending on the requirement and the interest of the applicant. Sunday Would be off.

Stipend: It may be paid to the candidate depending upon the performance of the intern as per the Industry standard.

Application Procedure:

Interested candidates are required to email their resume to attorneylbrai[at]gmail.com with a brief description about themselves accompanied by short reasoning as to why they wish to intern with the firm, at the earliest.

Contact Info: Om Prakash mobile number: 9911712205

The website link is here.