The Law Commission of India provides opportunities to law students for assisting the Commission in its legal research/law reform projects by holding a Summer (May-June), Winter (November-December) and Mid-Term Internship Programme.The Programme is open for students pursuing studies in Law from recognized Colleges/Law Schools/Universities in India.
Duration of internship programme will be 04 Weeks ordinarily, which may be extended on the intern’s request by the Competent Authority for a maximum period of two weeks.
The Law Commission pays no remuneration/expenses.
Interested law students pursuing studies in (2nd and 3rd year of three-year and 2nd to 5th year of five-year law degree course only) at any recognized College/Law School/University may send their applications by 1st October for the Winter Programme.
For Mid-Term Internship Programme, the application should reach 30 days in advance (intended date for joining the internship).
These applications may be sent either by post/courier or by hand to reach the Assistant Law Officer, Law Commission of India, Lok Nayak Bhavan, ‘B’ Wing, 2nd Floor, Khan Market, New Delhi -110003.
Application received after the cutoff date shall not be considered and no correspondence will be entertained in this regard. Incomplete application will not be entertained.
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