Internship Opportunity @KK Sharma Law Offices, Delhi: Applications Open

05 Apr 2019

Categories: Internships

About the Organisation

KK Sharma Law Offices (KK) a strategic consulting group, founded by KK Sharma, former Director General & Head of Antitrust & Combination Divisions, Competition Commission of India and a Commissioner of Income Tax, Government of India.The law office deals in Competition Law, Economic Laws, International Affairs, Regulatory Risk Management and Public Policy Advisory, worldwide, is run through a network of international partners and affiliates.

Nature of Internship

KK Sharma Law Offices is a full-service law firm with a special focus on Competition Law and Tax.

We require legal luminaries of tomorrow as interns. Bright, enthusiastic and dedicated candidates interested in sharpening their legal skills and knowledge base in all laws, in general, but Competition Law, in particular, may apply for our long and short term internship programmes.

Location

Global office – New Delhi, India, 4th Floor, Sishan House,119, Shahpur Jat, New Delhi-1100049, India

Number: +91-11-41081137, +91-11-49053075

E-mail: globalhq[at]kkslawoffices.com.

Who can Apply?

Law students in their third or higher year, in case of 5-year course and 2nd or 3rd year in case of 3-year course are eligible for Short Term Internship and fresh graduates are eligible for Long Term six month Internship.

Stipend

In deserving cases, depending upon the performance, a stipend may also be given.

Duration of Internship

One month
two month
three months
Six months

Application Procedure

Interested candidates are required to send us a mail on globalhq[at]kkslawoffices.com or interns[at]kkslawoffices.com accompanied with their curriculum vitae categorising the Internship programme either short term internships (4 – 8 weeks) or long term internships (minimum 24 weeks with a possibility of future employment).