Jain & Partners is an IPR & Corporate Law Consultancy Firm.The firm deals in Corporate Law, Intellectual Property Law, Foreign Exchange Management Law, Import Export Law and Taxation Law etc.
Prosecution of Trademarks and Copyrights- including conducting trademark search, filing trademark & Copyright applications, filing replies to the examination report, oppositions and counterstatements.
A-2/238, Sector-8, Rohini, Delhi (near east Rohini metro stn).
Students in the fifth year of their five-year law course.
Students who have already worked in the field of IP are preferred.
Duration: 4 to 8 Months
Stipend: INR 5,000/-
The willing Candidates can email their updated C.V with a Cover Letter at antrima08soni[at]gmail.com
Contact: 91-11-45537565, 91-11-41536637
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