Internship Opportunity @Delhi State Legal Services Authority (DLSA) [100 Positions]: Apply between April 15-May1

About the Organisation

Delhi State Legal Services Authority erstwhile Delhi Legal Aid & Advice Board has been constituted by an Act of Parliament passed under “The Legal Services Authorities Act, 1987” as amended by Legal Services Authorities (Amendment) Act, 2002.

About the Internship

Delhi State Legal Services Authority invites online applications for 100 numbers of vacancies for Summer Internship Programme – 2019 from law students of various Law Universities/Colleges of India.

Location

New Delhi, India.

Who can Apply?

Interns should be undergraduates or students studying in Law Schools/Colleges/Universities of 3rd, 4th and 5th Year of Five Year Course and 1st, 2nd, 3rd Year of Three Year Course and the students of LLM.

Interns must be interested to work in the legal services field and eager to learn and work for Legal Services.

Application Procedure

Interested law students can apply online through our website from 15th April 2019. The last date for applying is 01st May 2019.

Furnishing of recommendation letter on the proforma prescribed by DSLSA duly signed by Dead/Principal/Faculty in Mandatory.

Duration of Internship

The internship period will be for 21 days.

The tentative date of the internship is 3rd June 2019 to 24th June 2019.

For official notification, click here.