Bhandari Law Firm is a business entity formed by Jagan Nath Bhandari Advocate to engage in the practice of law with high levels of professional standards and ethics.The Primary service rendered is to advise clients (Individuals or corporations) about their legal rights and responsibilities, and to represent clients in Civil,Consumer, Matrimonial, Divorce, Child Custody, RERA, Service Matters, Criminal, Cheque Bounce, Quashing of FIR, Suspension of Sentence and many other legal matters in which legal advice and other assistance are sought.
The work of the interns will be made to do Legal Research, Client Counselling, Court Visits and Drafting.
5 (five)
Chandigarh, India
Law Graduates and LLB/LLM Students.
Depend upon the interns capabilities.
1 Month (June 2019)
To apply, click here or call directly on 9855677966.
Mobile number: 9855677966
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