Shekhar Law Office is a Delhi/NCR based fully independent and commercial litigation law office. Shekhar Law Office has a versatile and efficient team of advocates/lawyers who are specially trained and have distinguished experience in their own specific area of laws, working as a team under the guidance of Mr. Neeraj Shekhar, Advocate on Record, Supreme Court of India.
The experienced team of lawyers, solicitors & various other professionals providing high quality legal services in matters relating to Civil Litigation, Criminal Defence & Litigation, Corporate Law, Constitutional Law, Revenue Cases, Family Law, Property Law, Consumer Litigations, Banking & Finance, Cyber & IT Laws, RTI , IPR, Arbitration & ADR, PIL, Civil Rights, Employment Laws, Labour & Industrial Laws, Personal Injury, Injury Compensation Laws, Medical & Allied Service Litigations, Trusts & Estates related litigations & other core areas of law.
Selected intern’s day-to-day responsibilities include working on researching, drafting of representations to effect the change, on-ground data collection of data and pictures (wherever required), and drafting a petition from scratch and filing it in a Court of Law. The interns would also be exposed to technical and practical aspects of Courts.
Certificates will be issued to interns on satisfactory completion of there internship.
Working Hours: 10 AM – 7 PM
Mayur Vihar Phase II, New Delhi-91
Kindly send the CV on email: shekharlawoffice@rediffmail.com
There is no stipend provided by the law office.
Shekhar Law Office in Mayur Vihar Phase II, Delhi and Chamber is at 321, Lawyers Chamber C. K. Daphtary Block, Supreme Court of India New Delhi – 110001
E-mail ID: shekharlawoffice@rediffmail.com
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