Internship Opportunity at Project 39A, NLU Delhi: Apply by Jan 8, 2023

About the Internship

Project 39A is seeking to engage an intern on a part-time basis for remote work on issues related to legal aid in the criminal justice system for its Fair Trial Fellowship Programme (“Programme”). The period of internship will be for 6 months and any extension will be subject to the needs of the Programme.

Roles & Responsibilities

• The intern will assist with archival, doctrinal, comparative, and quantitative research focused on Project 39A’s work on legal aid.
• The intern will assist in writing research reports and journal articles dealing with contemporary issues in legal aid and criminal law in India.
• The intern will also have the opportunity to develop innovative strategies with the communications team for the dissemination and outreach of work.

Eligibility

II year students of an integrated 5-year LL.B. programme or II/III-year students of a 3 year LL.B. programme during the academic year 2022-2023.

Stipend

The intern will be paid a stipend as per the standard of Project 39A.

How to Apply?

Interested candidates may apply through the link provided at the end of this post.

Application Deadline

January 8, 2023.

Location

Remote.

Click here to apply