Internship Opportunity at Namami Law Offices for Legal Representation of Intellectual Property [1 Position; 2 Months; Virtual]: Apply Now!

About Namami Law Offices

At Namami Law, they’re a team of passionate and experienced lawyers serving clients across New Delhi and Lucknow. They specialise in providing exceptional legal representation in the areas of Intellectual Property, Media & Entertainment, and Food Laws.

Namami Law empowers you to work remotely, fostering a work environment that best suits your needs. They focus on delivering exceptional results, not where you sit. As long as you meet deadlines and excel in your role, you have the freedom to work from your dedicated remote workspace.

About the Opportunity

Namami Law Offices is inviting applications for a 2-month online internship starting July 2024.

Number of Vacancies

1

Mode

Virtual.

Eligibility Criteria

1. A minimum 3rd year law student at a recognised law school in India
2. Possess strong research, writing, organisation and communication skills
3. Has basic to intermediary knowledge of Intellectual Property Rights, Media & Entertainment Law
4. Takes initiative in work and pays attention to detail.
5. Showcases a sense of discipline and commitment.

How to Apply?

Interested candidates should submit a cover letter and resume to internship@namamilaw.com for review. Please include “Internship [Month for Application]” in the subject line of your email.

Contact Information

For any queries, please contact at 8586843732.

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