Internship Opportunity at MAK Law [Law Firm, 2 Vacancies] Dehradun: Apply Now!

About the Firm

MAK LAW is a full-service law firm specialising in Intellectual Property Laws, Corporate Laws, Entertainment Laws and Family Laws.

About the Internship Opportunity

MAK Law is inviting applications for internship with the firm from penultimate year students preferably with experience in IPR Laws.

Responsibilities of the Intern

• Interns would be required to conduct legal research, do legal drafting, attend court proceedings and write articles. Proficiency in written and spoken English is a must.
• Interns may be assigned with different ongoing or new projects, and they will be expected to work towards its fulfilment.

Number of Vacancies

2 (Two)

Location

Dehradun

Eligibility

Candidate must be a final or penultimate year student, who has preferably interned in the field of Intellectual Property Rights (IPR) with a law firm.

Internship Duration

August – September (One Month)

How to Apply?

• Kindly email your CV along with a Statement of Purpose, Cover letter to contact@maklaw.in
• Subject line of the email should be “Application for Internship”.

Contact Information

contact@maklaw.in

Click here for the firm’s official website.