Internship Opportunity at DHK Law Alliance, Delhi: Applications Open

About the Organisation

DHK Law Alliance is a newly established firm. It is a full-service firm located in Delhi, specializing in various legal ventures including advisory to corporate relations, loan syndicates, litigation as well as arbitration.

We are also handling cases across the territory of India, including Mumbai, Rajasthan, Banglore, Punjab, Haryana, Madhya Pradesh, etc.

About the Internship

The internship includes briefing, case research, preparation of files and visits to all district courts, Hon’ble High Court, Hon’ble Supreme Court and other tribunals.

Number of Interns

3-4 interns are required

Location

The office is located in South Delhi as well as the office operates from the Chambers in the Hon’ble Delhi High Court.

Eligibility

Any student interested in understanding the law and is diligent and disciplined.

Stipend

No stipend

Duration

The internship is for a minimum time span of 4 weeks, extendable as per the performance of the intern.

How to Apply?

In order to apply for the internship, mail us your CV with the subject “Internship” only at dhklawalliance[@]gmail.com.

Contact Information

E-mail: dhklawalliance[@]gmail.com

The website link is here.