The Department for Promotion of Industry and Internal Trade (DPIIT), Ministry of Commerce & Industry seeks to engage students pursuing Under Graduate/Graduate/Post Graduate Degrees or Research Scholars enrolled in recognized University/Institution within India or abroad, as “Interns”.
The “Interns” shall be given exposure to various subjects deals with Sections/Divisions in DPIIT and would be expected to supplement the process of drafting proposals, exploring existing policies, laws, rules and regulations, carrying out research, and suggest course of action to improve regulatory environment and investment climate.
Applicants pursuing Graduation/Post Graduation/Research from any recognized University/Institution within India or abroad in following domain are eligible to apply:
Period of Internship shall be at least six weeks but not exceeding three months. Interns not completing the internship for the requisite period will not be issued any certificate or paid stipend.
Interns would be paid a stipend of Rs. 10,000/- per month.
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