Internship Opportunity at Delhi State Legal Services Authority [DLSA]: Apply by Nov 30

About the organisation

Delhi State Legal Services Authority erstwhile Delhi Legal Aid & Advice Board has been constituted by an Act of Parliament passed under “The Legal Services Authorities Act, 1987” as amended by Legal Services Authorities (Amendment) Act, 2002.

About the internship

Delhi State Legal Services Authority invites online applications for the Summer Internship Programme: 2019-20 from law students of various Law Universities/Colleges of India.

Location

New Delhi, India

Who can apply?

• Interns should be undergraduates or students studying in Law Schools/Colleges/Universities of 2nd, 3rd and 4th Year of Five Year Course and 1st & 2nd Year of Three Year Course LLB.
• Interns must be interested to work in the legal services field and eager to learn and work for Legal Services.

Duration of internship

1. The internship period will be of 21 days.
2. Tentative period of Internship is from 7th January 2020 to 28th January 2020.

Application Procedure

To apply, click here.

The last date for applying is 30th November 2019.

Furnishing of recommendation letter on the proforma prescribed by DSLSA duly signed by Dead/Principal/Faculty in Mandatory.

For the official link, click here.