Internship Opportunity at Business Law Chamber, Gurugram [November]: Applications Open

About BLC

Business Law Chamber (BLC) is an established law firm in Gurgaon, India and is engaged primarily in corporate and business matters. Our practice areas are Mergers & Acquisitions, IPR, International taxation.

About the Internship

Business Law Chamber (BLC) proposes to offer short-term (2 months) and long-term (3-6 months) internships. These internships will provide an excellent opportunity for law students to familiarise themselves with the above mentioned fields of legal work.

It is essential that the applicants applying for an internship with us must have excellent reading, writing and communicative skills. Law Students with sincerity, punctuality, inquisitiveness, analytical and cross-questioning skills willing to learn and work are welcome.

Work Responsibility

1. Legal Research and article writing
2. Drafting Agreements

Qualifications and Skills Required

Criteria for candidates applying to internship programme is provided below:

1. The candidates must be in his 4th year or final year incase of pursuing 5 years integrated LLB course and in final year in case of 3 years LLB program.
2. Sound knowledge of Commercial Laws, Corporate Laws, RBI Regulations, along with basic drafting skills.

Number of Positions

2 (two)

Stipend

As per industry standard

How to Apply?

Prospective interns shall send their curriculum vitae with a brief cover letter on careers[at]businesslawchamber.com.

Shortlisting and approval of candidature based on eligibility criteria would be done post telephonic interview of the interested candidates

Contact Information

E-mail: careers[@]businesslawchamber.com

The website link is here.