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Internship Opportunity at Aquilas Legal Solutio LLP, Delhi: Applications Open


internship.jpg
08 Jan 2020
Categories: Internships

About the organisation

Aquilas Legal Solutio is one of the leading and fastest-growing law firms in the country with the expertise in providing a vast array of legal services across eight prominent cities of India, i.e., Delhi-NCR, Mumbai, Bangalore, Chennai, Gujarat, Jaipur, Lucknow and Kolkata.

Aquilas’ well-equipped team of dynamic law professionals with specialization in commercial dispute resolutions offers a large gamut of legal services. Their sound understanding of various corporate litigation matters and committed work approach enables them to pursue a case with aggressive representation and uncompromised ethical standards. Besides, this well-coordinated team of lawyers and solicitors garner simple and easy solutions to even the most complex problems.

Location: 2nd floor, 29, Sant Nagar, East of Kailash, New Delhi, Delhi-110065

About the internship

The internship requires the law student to undertake legal drafting, research, filing and briefing the arguing counsels.

Number of Interns Required

2 (two)

Who can apply?

  • 3rd year and above (5 years integrated LLB courses)
  • 2nd year and above (3 year LLB courses)

Stipend

No stipend

Duration of internship

One to six months depending upon your performance.

Application Procedure

Please mail your CV along with a cover letter to jhanak[@]aquilaslegal.com.

Contact info

J. Prateek Kundu, +919911712963

The website link is here.



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