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Call for Junior Researcher and Internship Coordinator (JRIC) at ProBono India: Apply by May 22, 2021


ProBono India 621 358.png
12 May 2021
Categories: Internships

About the Organisation

ProBono India is India’s first platform that started in 2016 and which focuses on highlighting all legal aid and awareness activities around the world on one platform. It is a platform which provides free legal aid service to serve the needs of people.

The objective of the organization is to provide legal aid, conduct legal awareness activities, disseminate legal aid, promote legal awareness activities of various organizations of the world and conduct research on all aspects of legal aid and legal awareness.

 

About the Opportunity

ProBono India is seeking an active and dedicated candidate with excellent, creative writing ability to join the team. The candidate need to have good research proficiency and writing skills to analyze the need of readers irrespective of the candidates’ area of interest. The organization is in search of talented and devoted candidate, committed towards their work and responsibilities.

We are excited to welcome some of the growing talented candidates with substantial quality of work to our organization that aims to analyze the facts in a new theoretical framework. To examine the consequences of new facts or new principles of law or judicial decision through their creative writing skills.

 

Eligibility

  1. Any law students of a 3 year/5 year programme or any legal scholar may apply.

  2. The interested candidate must have excellent writing skill with thorough knowledge of his/her area of interest (PIL/Human Rights/ Labour and Constitutional law) irrespective of the socio-legal theme.

 

Perks-

  1. Recognition at ProBono India website and social media as a team member.
  2. Certificate on completion of tenure.
  3. This will definitely be a grace to your resume.

 

Tenure

4 months

 

Number of Vacancies

15 each (Human Rights/PIL/Labour and Constitutional law)

 

How to Apply?

Please attach your CV, cover letter and a writing sample of not more than 1000 words to respective link provided  here before 11:59 PM, 22 May 2021.

 

Interview

After shortlisting the CVs, the shortlisted candidates will receive interview mail for final selection. If no mail is received by June 01, 2021, please consider that as not selected.

 

Submission Date

Last date to Apply: 22 May 2021

 

Contact Details

For any further query, please contact:

Aishwarya Singh: 9580669905



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