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Call for Associate Editor at All India Legal Forum: Apply by 15 Feb


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05 Feb 2021
Categories: Internships

About All India Legal Forum

All India Legal Forum is a dream online platform which aims at proliferating legal knowledge and providing an ingenious understanding and cognizance of various fields of law, simultaneously aiming to generate diverse social, political, legal and constitutional discourse on law-related topics, making sure that legal knowledge penetrates to every nook and corner of the ever-growing legal fraternity. It also provides a valuable contemporary assessment of issues and developments in the legal field, putting forward quality legal content for the masses.

People Behind AILF

All India Legal Forum is a team of more than 800 law students across the country to tackle basic problems which a legal researcher faces in day to day life. We are pleased to have the support of a diverse group of eminent personalities, comprising: Justice Arjan Kumar Sikri, Justice Mukundakam Sharma, Justice Bellur Srikrishna, Justice S.L. Bhayana, Justice Amarnath Jindal, Dr. Vinod Surana, CEO and Partner, Surana and Surana International Attorneys, Mr. Ajit Prakash Shah, Former Chairman, 20th Law Commission of India, Mr. Rishabh Gupta, Partner, Shardul Amarchand and Mangal Das, Mr. M S Bharath, Senior Partner, Anand and Anand Associates, Mr. Safir Anand, Senior Partner, Anand and Anand Associates, Mr. JLN Murthy and many more as our honorary board members.

Post

Associate Editor of All India Legal Forum.

Role

You will be working under All India Legal Forum for the duration of your internship. The role of an Associate Editor will be to edit required documents and compile them accordingly. They will further be required to do formatting, proof reading, etc. In a nutshell, you should have had a stint with editing in the past.

Eligibility Criteria

Students who have past experience in editing and willing to work for two months.

No.of Vacancies

Fourteen (14)

Tenure

Two months

Perks

  • A Certificate of appreciation will be given every month based on performance to the selected top performers.
  • A Good Exposure for those who wish to further enhance their editing skills.
  • Certificate of completion will be given upon successful completion of the tenure of two months.
  • Special perks will be given (if possible).

Stipend

There is no stipend involved.

Application Process

Applications must include a Curriculum Vitae in pdf format, not exceeding 2 pages.

Applicants are required to send their application at ailf12345competition@gmail.com

Applications must be made with the Subject of the email as ‘Application for Associate Editor’.

The applications must be submitted on or before February 15, 2021, 11:59 pm.

Please go through all the requirements carefully. Incomplete applications will not be considered.

Selected students will be called for an interview. Appointment will be subject to assignment given after interview.



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