AdvocateVed Prakash Devrani has been a Government Prosecutor in the State Public Service Tribunal Uttarakhand for more than 19 years possessing expertise in the domain of Service Law. He has also practiced Civil, Criminal and Revenue matters in the District Court prior to this.
The interns will have to do research work with regards to Service law and matters pertaining to Service Conditions of Government employees. They are expected to be proficient in using research tools like Manupatra etc. They will also have to undertake legal document drafting and expected to have basic-skills concerning the same.
Location: Dehradun, Uttarakhand, India
Time Period: 4 weeks
The internship opportunity is open to people pursuing 3-year LL.B. course and 2nd/3rd/4th-year students of people pursuing 5-year integrated course.
3-5 (three-five)
None
Email Id: rishavdevrani[at]gmail.com
Interested candidates have to send in their CV along with a cover letter to rishavdevrani[at]gmail.com with the Subject ‘Application for Internship (Month)’
E-mail: rishavdevrani[at]gmail.com
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