Saturday, 02, May, 2026
 
 
 
Expand O P Jindal Global University
 

Websites Using Facebook 'Like' Button Liable For Data: Europe's Top Court


facebook
30 Jul 2019
Categories: International News

According to the European Court of Justice ruling, a site that embeds the Facebook "like" icon and link on its pages also sends user data to the US web giant.

Europe's top court ruled Monday that online retailers must warn web users that they send personal data to Facebook through the "like" button.
According to the European Court of Justice ruling, a site that embeds the Facebook "like" icon & link on its pages also sends user data to the US web giant.

"It seems that that transmission occurs without that visitor being aware of it & regardless of whether or not he or she is a member of the social network Facebook or has clicked on the 'Like' button," it said.

Under EU data protection law, therefore, a European retailer & the US platform are jointly responsible for gathering the data & sending it to Facebook's Irish subsidiary.

Users should therefore be warned & asked to consent to their data being gathered, although the retailer is not responsible for what Facebook does with it later.

"As a result of this case, companies that embed this 'like' button on their website cannot hide behind Facebook any longer," said Monique Goyens, of the European Consumer Organisation.

"The decision therefore underlines the right for internet users to always get information on what data are collected & how they are used by websites," she said.

The case was brought by a German consumer protection agency against online clothes site Fashion ID, which embeds a Facebook button to encourage shoppers to publicise its wares.

Bitkom, a German trade federation for online businesses criticised the ruling, saying it would heap costly bureaucracy on firms without enhancing consumer protection.

"With its decision, the ECJ places enormous responsibility on thousands of website operators -- from small travel blogs to online megastores & the portals of large publishers," Bitkom CEA Bernard Rohleder said.

He warned that the decision would go beyond Facebook & effect all social media plug ins, which are important for many firms to expand their reach on the web.

Source Link



Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter