February 22, 2019:
These students will most likely not face a travel ban to the US and can continue to visit America for further studies or job.
This is because different states in the US have different laws and these students were apprehended from across various states, said the sources.
However, there can be some states that may put a stamp on their passports imposing a travel ban for three to five years, said the sources.
The Indian students who were arrested mostly belong to Andhra Pradesh & Telangana.
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