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US Congress Women/Speaker Nancy Pelosi says she wants to see President Trump ‘in Prison’


06 Jun 2019
Categories: International News

June 6, 2019:

She was sharing her intention to start & inquiry into Trump’s conduct to launch impeachment proceedings.

House Speaker Nancy Pelosi said she would like to see President Trump “in prison” during a contentious meeting with senior Democrats over whether to launch impeachment proceedings, a report said.

Pelosi was speaking with House Judiciary Chairman Jerry Nadler at the meeting with Dems when the two clashed over whether to allow Nadler’s committee to start an impeachment inquiry, according to Politico.

“I don’t want to see him impeached, I want to see him in prison,” Pelosi said, according to the paper.

A spokeswoman for Pelosi told The Post the speaker & the chairman “had a productive meeting about the state of play with the Mueller report.”

“They agreed to keep all options on the table & continue to move forward with an aggressive hearing & legislative strategy, as early as next week, to address the president’s corruption & abuses of power uncovered in the report,” the spokeswoman, Ashley Etienne, said.

Nadler has been outspoken about his intention to start & inquiry into whether Trump’s conduct warrants impeachment proceedings.

“We are investigating all of the things we would investigate, frankly, in an impeachment inquiry,” Nadler told CNN on Tuesday.

Nadler paused however when asked if he & Pelosi were “on the same page.”

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