However, it expressed concern over the reports of detentions of some politicians in the state.
"We are closely following the events in the state of Jammu & Kashmir. We take note of India's announcement revising the constitutional status of Jammu & Kashmir & India's plan to split the state into two union territories. We note that the Indian government has described these actions as strictly an internal matter," State Department spokesperson Morgan Ortagus said in a statement, which was posted by Voice of America's White House Bureau Chief Steve Herman on his Twitter handle.
"We are concerned about reports of detentions & urge respect for individual rights & discussion with those in affected communities. We call on all parties to maintain peace & stability along the Line of Control," the statement said.
On Monday, the BJP-led central government scrapped Article 370, along with Article 35 (A), & propose to convert Jammu & Kashmir into a Union Territory with a legislature, while hiving off Ladakh as a separate Union Territory without legislature.
Shortly after India's Home Minister Amit Shah tabled a resolution to this effect in Rajya Sabha or the Upper House of the Parliament, President Ram Nath Kovind came out with a notification -- The Constitution (Application to Jammu & Kashmir) Order, 2019 that came into force immediately.
Ahead of the landmark announcement, Kashmir has been on the edge in the wake of a massive security build-up & the state government issued an advisory to Amarnath pilgrims & tourists urging them to curtail their visit.
Several leaders, including former chief ministers Omar Abdullah & Mehbooba Mufti, had claimed that they were put under house arrest amid the prevailing tense situation in the state.
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