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US, allies to hold Russia accountable for crimes in Ukraine since invasion


Russia- Ukraine Conflict.jpg
04 Jun 2022
Categories: International News

The United States and its allies are vowing to hold Russia accountable for crimes committed by its forces since they invaded Ukraine on February 24.

US Undersecretary of State Uzra Zeya told a UN Security Council meeting Thursday on strengthening accountability and justice for serious violations of international law that in nearly 100 days the world has seen Russian forces bomb maternity hospitals, train stations, apartment buildings and homes and even kill civilians cycling down the street.

Zeya said the United States is working with its allies to support a broad range of international investigations into atrocities in Ukraine.

Ireland's Attorney General Paul Gallagher welcomed efforts over the last three months to support calls for justice in Ukraine, saying Ireland was one of 41 countries that quickly referred the situation in the country to the International Criminal Court.

Gallagher said the ICC has deployed a team of 42 investigators, forensic experts and support staff to investigate Russian crimes and support Ukrainian efforts.

Russia's UN Ambassador Vassily Nebenzia accused Western nations of hypocrisy for suddenly seeking international criminal justice over what Moscow calls its special military operation in Ukraine.

(Only the headline and picture of this report may have been reworked by the LatestLaws staff; the rest of the content is auto-generated from a syndicated feed.)

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