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UK paper 'The Telegraph' pays Damages to Melania Trump over a false report


Melania Trump
27 Jan 2019
Categories: International News

January 27, 2019:

The Telegraph is one of Britain’s leading broadsheet newspapers & is traditionally aligned with the Conservative Party.

Britain’s Telegraph newspaper has apologized & paid damages to US First Lady Melania Trump after publishing an article it says contains many false statements.

The newspaper said Saturday it apologizes “unreservedly” to Mrs. Trump & her family for any embarrassment caused by the content of a cover story published Jan. 19 in the newspaper’s weekly magazine supplement.

“As a mark of our regret we have agreed to pay Mrs. Trump substantial damages as well as her legal costs,” The Telegraph said. The newspaper did not disclose the size of the settlement with Mrs. Trump.

The Telegraph said it falsely characterized Mrs. Trump’s father’s personality, falsely reported the reasons she left an architecture program, & falsely reported her career as a model was unsuccessful before she met Donald Trump.

The Times' Alyson Rudd believes Wayne Rooney's England recall for the international friendly against USA in unnecessary.

“We accept that Mrs. Trump was a successful professional model in her own right before she met her husband & obtained her own modelling work without his assistance,” the newspaper said, also acknowledging it had incorrectly reported the year when the couple first met.

“The claim that Mrs. Trump cried on election night is also false,” The Telegraph said.

It also retracted the statement that Mrs. Trump’s father, mother & sister had relocated to New York in 2005 to live in buildings owned by Trump.

The Telegraph is one of Britain’s leading broadsheet newspapers & is traditionally aligned with the Conservative Party.

It is not the first time Mrs. Trump has successfully challenged the British press. She received damages & an apology from the Daily Mail in 2017 after bringing a libel action against the popular tabloid.

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