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U.K. lifts cap on PhD-level work visas; India likely to benefit


United Kingdom Visa
15 Mar 2019
Categories: International News

March 15, 2019:

On Wednesday, U.K. Chancellor Philip Hammond announced in a Budget update, that from later this year all such highly-qualified roles will be exempt from any cap on the numbers that can apply and come to work in Britain.

Indians are among the largest group of professionals set to benefit from a new U.K. Govt plan to remove any limit on the number of PhD-level work visas to be granted.

U.K. Chancellor Philip Hammond announced on Wednesday in a Budget update, referred to as the annual Spring Statement, that from later this year all such highly-qualified roles will be exempt from any cap on the numbers that can apply and come to work in Britain.

“Key pillar of our plan is backing Britain to remain at the forefront of the technology revolution that is transforming our economy. And to support that ambition, from this Autumn we will completely exempt PhD-level roles from the visa caps,” Mr. Hammond said in his speech in the House of Commons.

“From Autumn 2019, PhD-level occupations will be exempt from the Tier 2 (General) cap, and at the same time the government will update the immigration rules on 180-day absences so that researchers conducting fieldwork overseas are not penalised if they apply to settle in the U.K.,” he added in his statement.

According to the most recent U.K. Home Office data, Indians form the largest chunk of highly-skilled professionals within the Tier 2 (General) category of work visas, accounting for 54% of all such visas granted in 2018. Indian nationals also marked the largest increase in the grant of Tier 2 visas last year, up by 6% at 3,023 more visas compared to the previous year.

The U.K. Govt’s latest PhD-level visa exemption was welcomed by U.K. universities, who are key employers of international researchers. Universities UK International, the main representative body for the U.K.’s higher education institutions, said that despite making up only 0.9% of the global population, the U.K. is responsible for 15.9% of the world’s most highly-cited research articles.

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