November 01, 2018:
The move comes in the wake of mounting international pressure on the island nation to resolve the political crisis at the earliest.
In a dramatic turn of events, President Sirisena had on Friday, October 26, replaced Wickremesinghe with former President Mahinda Rajapaksa & also dropped his entire cabinet.
Experts had termed the suspension of parliament, which was earlier until November 16, as a means to buy time to engineer crossovers from Wickremesinghe’s side to Rajapaksa in the 225-member parliament to reach the 113-majority mark.
Sirisena & parliament Speaker Karu Jayasuriya discussed the issue on Wednesday. Sirisena later indicated that he may convene the parliamentary session next week.
Sirisena swore in a new Cabinet under Rajapaksa despite a warning from the parliament speaker of possible violence if lawmakers were not summoned immediately to resolve the crisis.
Wickramasinghe, who refused to accept his dismissal, argued that he cannot legally be removed until he loses the support of parliament. He also called for a floor test to prove his majority in parliament.
Rajapaksa & Sirisena combine has only 95 seats & is short of a simple majority in the 225-member house. Wickremesinghe’s United National Party (UNP) has 106 seats on its own with just seven short of the majority.
Sirisena agreed to re-convene parliament after sacked PM Wickremesinghe sought an emergency session to prove his majority. The parliament was earlier due to meet on November 5 to unveil the 2019 annual budget.
On Tuesday, angry protests shook the Colombo as thousands of demonstrators gathered for a rally organised by deposed prime minister Wickremesinghe’s party against what it said was a “coup” by President Sirisena.
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!