Father sentenced with 2 Months Jail for paying Bribe and Forging Documents to secure College Admission for his Son

A California dad who paid $250,000 to bribe his son’s way into the University of Southern California as a bogus volleyball recruit was sentenced to 2 months behind bars Wednesday.

In addition to the time in the slammer, Jeffrey Bizzack, 59, was sentenced by Boston federal court Judge Douglas P. Woodlock to 3 years of supervised release, 300 hours per year of community service & a $250,000 fine.

Prosecutors had recommended a 9-month sentence & a $75,000 fine. Bizzack’s lawyers were seeking probation & community service — arguing that he had turned himself in once the nation-wide college admissions scandal was uncovered.

Bizzack is the 12^th parent to be sentenced in the sweeping take-down, that saw dozens of parents nabbed for allegedly paying bribes to get their kids into top colleges.

The Solona Beach dad pleaded guilty to conspiracy to commit mail fraud & honest mail in June for paying $250,000 to scam mastermind Rick Singer in the summer of 2017.

According to court documents, Bizzack originally paid Stringer to facilitate his son’s admission to University of Southern California as a fake water polo recruit, but the college prep expert changed the profile to volleyball before forwarding the boy’s academic transcripts to the school’s athletic directors.

His son was formally accepted into the school in Mar 2018, according to prosecutors.

Bizzack is a former executive at the World Surf League, & had recently worked as a partner in ex pro-surfer Kelly Slater’s Wave Company, which builds artificial wave machines.

“It would probably embarrass him, but Jeff Bizzack (my business partner) is one of my heroes,” Slater said in a 2016 interview. “He has worked with me on a number of different businesses, & he is a great influence, personally & professionally.”

The admissions scandal has also ensnared actresses Felicity Huffman & Lori Loughlin, who were accused of paying bribes to inflate their children’s academic & athletic abilities.

Huffman pleaded guilty & served just 11 days of a 14-day sentence at a California women’s prison. Loughlin is fighting the charges & has pleaded not guilty.

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