On Saturday, Pakistan PM Shehbaz Sharif testified in a special court hearing the PKR 16 billion money laundering case against him.
Sharif said he had refused to take any salary when he was the Chief Minister of Punjab province and termed himself a “majnoo” for doing so.
(Only the headline and picture of this report may have been reworked by the LatestLaws staff; the rest of the content is auto-generated from a syndicated feed.)
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