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Millions on Tenants in US face eviction as legal protection for unpaid Rent ends


Eviction.PNG 621*358
02 Aug 2021
Categories: International News

Eviction protections expired Sunday for millions of Americans who could face homelessness within days, triggering a scramble to unlock billions installed rental aid & provoking blame trading in Washington.

Renters had been shielded from eviction for nearly a year as part of a Govt moratorium intended to keep people in their houses during the COVID-19 pandemic.

But lawmakers have failed to extend those expiring protections & only $3 billion in aid has reached households out of the $25 billion allotted to states & localities in early Feb.

"We should be compassionate. We should help. & if that money is there, we should use it for its intended purpose," Democratic Senator Joe Manchin told CNN's "State of the Union."

Over a quarter of renters are behind in some states, according to the think-tank Center on Budget & Policy Priorities.

Southern states are some of the worst affected, though some 16 percent of US households owed rent -- about double the amount before the pandemic.

The protections lapsed at midnight on Saturday, two days after the White House announced it would not be legally able to renew the moratorium.

Republicans balked at Democratic efforts to extend the freeze through mid-October, & the House of Representatives adjourned for its summer vacation Friday without renewing it.

But Democratic Congresswoman Alexandria Ocasio-Cortez, however, laid blame on President Joe Biden's administration for waiting until the last minute to ask Congress to act -- saying it could have done so weeks earlier.

She added it would be unfair to turf people out when billions in aid have not been used -- a total of 46 billion have been approved by Congress -- & called for an immediate vote to extend the moratorium.

She told the news agency that "We cannot kick people out of their homes when our end of the bargain has not been fulfilled".

Camping After Eviction

Unlike other pandemic-related aid that was distributed from Washington, it was states, counties & cities that were responsible for building programs from the ground up to dole out help to renters.

Samantha Pate & Andrew Martinez are two renters who wonder when their eviction notice may come.

Their family of four in the western state of Colorado is eight months behind in rent, roughly $8,000, they told local KDVR TV on Saturday.

Both have been working or looking for work, while also facing childcare challenges, but have been struggling to survive financially. They said they may end up living in tents.

Martinez said that "This is not camping for us, this is going to be a way of life".

The US eviction moratorium & other protections prevented an estimated 2.2 million eviction filings since March 2020, said Peter Hepburn, a research fellow at the Eviction Lab at Princeton University.

If those renters are forced back onto the market, they will be facing ever higher prices, according to a realtor.com June rental report.

Rental prices reached new highs in sections of the country, with some parts of Florida & California seeing over 20 percent price hikes over the previous year.

This "is adding to the challenges faced by lower-income Americans as they struggle to recover from job losses & other hardships brought about by Covid," said Realtor.com chief economist Danielle Hale.

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