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Shooting threat posted on Facebook, Police arrests Florida man


Gun Laws
12 Aug 2019
Categories: International News

The US Police authorities have taken into arrest a 26-year-old man over a controversial Facebook post threatening a shooting at Walmart, days after the mass-shooting incident in El Paso that claimed lives of 22 people.

In his post on 6 Aug, Richard Clayton wrote: "3 more days of probation left then I get my AR-15 back. Don't go to Walmart next week." The threat echoes the shooting allegedly carried out by a white supremacist in Walmart on Aug 03 in El Paso.

"It seems that Clayton is a supporter of the white supremacist ideology; he used to publish threats on Facebook several times using fake accounts," Florida law enforcement officials quoted as saying.

The shooting scene known to be as one of the worst mass-shooting incidents in the history of the US, 22 people were killed and 27 others sustained injuries after the gunman opened fire in a Walmart shopping centre.

The suspect was identified by the police as a 21-year-old white man named Patrick Crusius, who was believed to be spurred by his hatred for immigrants. 

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