Friday, 22, May, 2026
 
 
 
Expand O P Jindal Global University
 

Jailed Ex-PM Imran Khan, wife Bushra Bibi indicted in Graft Case by Pakistan Court


Imran Khan 1.jpg
27 Feb 2024
Categories: International News

A Pakistani court on Tuesday indicted former Prime Minister Imran Khan and his wife Bushra on charges that they allegedly received land as a bribe during his premiership, TV channel Geo News said.

Khan, 71, is in jail since August in connection with other cases, and has previously denied the allegations.

(Only the headline and picture of this report may have been reworked by the LatestLaws staff; the rest of the content is auto-generated from a syndicated feed.)

Source Link



Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : MAIMS

 
 
Latestlaws Newsletter