On Tuesday, a 60-year-old Indian-origin man in Singapore was jailed for 4 years & 3 months for molesting a woman jogger, according to a media report.
Delivery driver Kannan Sukumaran was watching a pornographic video inside the van at about 7.30 pm on May 12 this year when he spotted the victim -- a 36-year-old woman -- jogging alone along the pavement.
“The accused was further aroused by the sight of the victim, & he decided to approach her,” Deputy Public Prosecutor Kor Zhen Hong was quoted as saying by the news agency.
He groped the woman & tried to push her towards nearby bushes beside the pavement, but the woman resisted.
In the course of the struggle, Sukumaran punched the woman once on her chest. She fell & cut her left elbow.
She tried to kick Sukumaran away & began shouting for help, Court documents said.
Another jogger, a 39-year-old woman, heard the victim’s shouts for help & approached her. When Sukumaran saw that passers-by were responding to the victim, he ran to his van & drove off.
A second jogger noted the van’s registration number & called the police. Paramedics attended to the victim but she did not want to be taken to the hospital. Sukumaran was later arrested at his home.
On one charge of aggravated outrage of modesty, Sukumaran was sentenced to four years & three months’ jail, the channel reported.
The prosecutor asked for four-and-a-half years’ jail.
The prosecutor asked for jail time in lieu of caning, noting that Kannan would have known before committing the offence that he would be exempted from caning due to his age.
For aggravated outrage of modesty, he could have been jailed between 2 years & 10 years. He wasn't caned as he is above 50 years.
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