President faced backlash for using the racially charged term
United States President Donald Trump on Tuesday likened the impeachment investigation against him to a “lynching,” a racially charged word from the darkest days of America’s slavery legacy.
There was an immediate backlash to Mr. Trump’s tweet in which he claimed that impeachment was unfair & stripping him of his legal rights.
“All Republicans must remember what they are witnessing here — a lynching. But we will WIN!,” Mr. Trump tweeted.
Kristen Clarke, President of the National Lawyers’ Committee for Civil Rights Under Law, said she was “sickened to see Mr. Trump’s gross misappropriation of this term today.”
Ms. Clarke said that 4,743 people were lynched in the United States between 1882 & 1968, of which 3,446 were African Americans.
“Lynchings were crimes against humanity & an ugly part of our nation’s history of racial violence,” she said.
“It’s beyond shameful to use the word ‘lynching’ to describe being held accountable for your actions,” said Democratic presidential candidate Julian Castro.
Mr. Trump is being investigated for possible impeachment in the Democratic-led House of Representatives over his alleged abuse of office.
Source Link
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!