Friday, 22, May, 2026
 
 
 
Expand O P Jindal Global University
 

Gunmen kill Anti-Terrorism Court Judge, his Wife, Daughter-in-law & 2-year-old Grandson


shot dead
05 Apr 2021
Categories: International News

An Anti-Terrorism Court Judge & 3 members of his family, including his wife & a 2-year-old grandson, were shot dead after unidentified gunmen attacked their vehicle while they were travelling from the Swat Valley in northwest Pakistan to Islamabad, Police said.

Two security guards who were part of the Judge's convoy were also injured in the shootout.

The vehicle of ATC Judge Aftab Afridi, who was posted in Swat district, was intercepted by the gunmen near Swabi Interchange on Peshawar-Islamabad motorway in Swabi district of Khyber Pakhtunkhwa province.

The gunmen sprayed the Judge's vehicle with bullets, killing him, his wife, daughter-in-law & a two-year-old grandson. The gunmen fled the scene after the attack.

No group has so far claimed responsibility for the attack.

The attack was condemned by PM Imran Khan, Khyber Pakhtunkhwa province Governor Shah Farman, CM KPK Mehmud Khan & National Assembly Speaker Asad Qaisar.

Imran Khan said that the "perpetrators of this gruesome act will be apprehended & dealt with full severity of the law". 

Source Link



Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : MAIMS

 
 
Latestlaws Newsletter