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G-20 Summit: Delhi Declaration calls for all states to uphold International Law on Ukraine War


Ukraine-Russia.jpg
10 Sep 2023
Categories: International News Latest News

On the divisive issue of the Ukraine war, the G20 New Delhi Leaders Declaration has called for all states to uphold the principles of international law, including territorial integrity and sovereignty, international humanitarian law, and the multilateral system that safeguards peace and stability.

Without directly blaming Russia for the war, as demanded by the United States and Western European nations, the declaration highlighted the human suffering and additional negative impacts of the war in Ukraine on global food and energy security, supply chains, macro-financial stability, inflation and growth.

It stated this had complicated the policy environment for countries, particularly developing and least developed nations still recovering from the Covid-19 pandemic.

The declaration also quoted Prime Minister Narendra Modi's earlier statement to Russian President Vladimir Putin: "Today’s era must not be of war."

It added the G20 would unite in its endeavour to address the adverse impact of the war on the global economy and welcomed all relevant and constructive initiatives that support comprehensive, just, and lasting peace in Ukraine.

This peace has to "uphold all the Purposes and Principles of the UN Charter for the promotion of peaceful, friendly, and good neighbourly relations among nations in the spirit of ‘One Earth, One Family, One Future'," it stressed.

Emphasising the importance of sustaining food and energy security, it also called for the cessation of military destruction or other attacks on relevant infrastructure.

On reaching a consensus on the Ukraine issue, India collaborated with Brazil, Indonesia, and South Africa, along with other emerging market economies, G20 sherpa Amitabh Kant said.

The declaration also urged the full, timely and effective implementation of the Initiative on the Safe Transportation of Grain and Foodstuffs from Ukrainian Ports, commonly known as the Black Sea Grain Initiative. This initiative aims to ensure the immediate and unimpeded delivery of grain, foodstuffs, and fertilisers/inputs from Russia and Ukraine.

Jaishankar indicated that India also played a role when this green corridor for grain was created at the previous G20 summit in Bali last year as a result of talks between Russia and Turkey, which controls the Bosphorus Strait connecting the Black Sea to the wider Mediterranean Sea.

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