March 13, 2019:
Pell, 77, is the highest ranking Catholic priest worldwide to be convicted for child sex offences.
“In my view, your conduct was permeated by staggering arrogance,” County Court of Victoria Chief Judge Peter Kidd said in the sentencing, which took more than an hour.
“Viewed overall, I consider your moral culpability across both episodes to be high.”
Kidd set a non-parole period of three years and eight months. Pell will be registered as a sex offender for life, he said.
Pell, who was found guilty in Dec, has maintained he is innocent and has filed an appeal on three grounds, set to be heard in June.
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