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Dutch Parliament approves Law to make Work-from-Home a legal right


Work from Home.jpg
06 Jul 2022
Categories: International News

The Dutch parliament approved legislation to establish work-from-home as a legal right, making the Netherlands one of the first countries to grant remote working flexibility by law.

The legislation was approved by the lower house of the bicameral parliament of the Netherlands on Tuesday. It still needs a nod from the Dutch senate before its final adoption. The law forces employers to consider employee requests to work from home as long as their professions allow it.

The pandemic has fueled a shift in attitudes about work, with many workers seeking to maintain some of the flexibility they’ve experienced over the last two years. But with companies seeking to respond to surging demand as the pandemic recedes, the topic has become increasingly polarizing issue.

Last month, Tesla Chief Executive Officer Elon Musk issued an ultimatum for staff at the company to return to the office -- or leave.

(Only the headline and picture of this report may have been reworked by the LatestLaws staff; the rest of the content is auto-generated from a syndicated feed.)

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