Britney Spears settles legal case with father Jaime Spears after 13 year battle

Pop icon Britney Spears and her father, Jamie Spears, will no longer be pursuing the legal battle over her conservatorship.

The two have settled the dispute over legal fees after the first filing in December 2021. More than two years after the conservatorship that had given the singer's father control of her life ended, the pair settled the dispute over the legal fees pertaining to the conservatorship battle, reports 'People' magazine.

Attorneys for both parties told 'People' that the pair settled for an undisclosed sum in Los Angeles Superior Court.

"Although the conservatorship was terminated in November 2021, her wish for freedom is now truly complete," Spears' attorney, Mathew S Rosengart, said in a statement.

Rosengart further mentioned, "As she desired, her freedom now includes that she will no longer need to attend or be involved with court or entangled with legal proceedings in this matter. " 

(Only the headline and picture of this report may have been reworked by the LatestLaws staff; the rest of the content is auto-generated from a syndicated feed.)

Source Link