October 8, 2018:
As protesters chanted outside the court building, Brett Kavanaugh was sworn-in as the 114th justice of the US Supreme Court on Saturday. The 53-year-old judge took the oath in a quiet ceremony at his office. US president Donald Trump had nominated Kavanaugh on July 9, 2018, as a replacement of Associate Justice Anthony Kennedy. However, early September an American professor of psychology Christine Blasey Ford had accused Kavanaugh of sexual assault leading to a wrenching debate that captivated the attention of many.
While Kavanaugh has denied all allegation of sexual misconduct. Trump tweeted about the incident and congratulated the US Senate for confirming the nominee.
During the testimony, time and again Kavanaugh was questioned for his temperament with many wondering whether he was the right candidate for the SCOTUS. Netizens were too divided on the final issue. While many called the decision “awful example of justice”, there were others who celebrated by drinking beer and sharing images on social media.
Source HT
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