Asia Bibi case: Twitter suspends protesting leader Rizvi's account on Govt.'s request

November 05, 2018:

On Monday, Twitter has suspended the account of an ultra-right Pakistani cleric following inflammatory statements targeting the judiciary, Prime Minister, & military the country.

Cleric Khadim Hussain Rizvi's Tehreek-e-Labbaik (TLP) party blocked off roads in Pakistan's biggest protest for 3 days last week & threatened the Supreme Court Judges who acquitted Asia Bibi on Wednesday, urging their cooks & servants to kill them.

Bibi had spent 8 years on death row before the Court overturned her conviction & ordered her to be freed.

Two Senior Officials at the Pakistan Telecommunication Authority said,"We have sent a request to Twitter that this account has been inciting hate & violence."

The TLP condemned the suspension of Rizvi's account, terming it a "conspiracy by the opponents of the protection of prophethood and Islam". A second account that was created on Sunday too suspended soon after.

TLP has ended protests late on Friday evening following negotiations with the Govt. & an agreement to open a review of the Court's decision as well as possibly putting Bibi's name on an 'exit control list' that would bar her from leaving the country.

Bibi's whereabouts are unknown, but Islamists have warned the authorities against taking her out of the country.

TLP leader Rizvi said,"There will be a war if they send Asia out of country."

Earlier in the week, Rizvi's deputy & TLP co-founder Muhammad Afzal Qadri told supporters to kill the Supreme Court Judges.

He said,"Whoever, who has got any access to them, kill them before the evening."

The TLP was founded out of a movement that supported the bodyguard who assassinated Punjab provincial governor Salman Taseer in 2011 after he began supporting Bibi, & pushing for her acquittal.

Federal Minister for minorities Shahbaz Bhatti was also killed after calling for her release.

Bibi's lawyer on Saturday said he had left Pakistan, fearing a mob attack against him and his family.

On Sunday, Bibi's husband released a video asking for the United States, the United Kingdom, and Canada to help get his family out of the country.

Bibi was convicted of blasphemy in 2010 for allegedly making derogatory remarks about Islam after neighbours objected to her drinking water from their glass because she was not Muslim. She always denied having committed blasphemy.

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