Thursday, 21, May, 2026
 
 
 
Expand O P Jindal Global University
 

30,000 followers makes you a celebrity, rules UK watchdog


instagram
06 Jul 2019
Categories: International News
July 6, 2019:

If your follower count on social media bothered you, the UK's Advertising Standards Authority (ASA) has ruled that a count of 30,000 followers is enough to make an account influential.

The ruling comes after an Instagram account called ThisMamaLife posted an ad for Phenergan. Sanofi, the company behind the collaboration ad argued that the account had a small and niche following (32,000 followers) compared to actual celebrities with millions of followers, the official release notes.

However, the ASA ruled that accounts with more than 30,000 followers make them a celebrity and under UK laws, it is prohibited for medical professionals or celebrities to endorse any medicine.



Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : MAIMS

 
 
Latestlaws Newsletter