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New Apple Patent "Cross-Device Interactions." hints at touch-screen Laptops


Apple
18 Jan 2020
Categories: Intellectual Property News

A new patent has surfaced online that hints at a touchscreen Apple MacBook could be in the making.

The patent is filed under the US Patent No 20200019367 titled "Cross-Device Interactions." In one of the descriptions,

Apple explicitly mentions touchscreen laptops. It stated that "in some embodiments, display 5012 is also a touch-sensitive display," moreover, it adds that "in one or more of such embodiments, the user optionally performs a variety of finger inputs over display 5012 to enter user inputs via display 5012," Apple Insider reported recently.

As seen in the patent description, the screen is described as "a touch-sensitive display" and the user can choose "a variety of finger inputs over display" depending on their purpose.

The touch display can be used for various functions and commands.

Source Link



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