Friday, 22, May, 2026
 
 
 
Expand O P Jindal Global University
 

US Secretary of State accuses China of Human Rights violation over treatment of Muslims


US-China
10 Oct 2019
Categories: Human Rights News

On Wednesday, U.S. Secretary of State Mike Pompeo said in a television interview that China’s treatment of Muslims, including the Uighurs, in western China was an “enormous human rights violation” and Washington will continue to raise the issue.

“This is not only an enormous human rights violation, but we don’t think it’s in the best interests of the world or of China to engage in this kind of behaviour,” Pompeo told PBS.

Asked whether Chinese President Xi Jinping was responsible, Pompeo said: “Xi Jinping leads the country just like the leader of a tank platoon, a small business or a country is responsible for the things that happen in your name.”

Punishing Beijing for its treatment of Muslim minorities, the U.S. government this week widened its trade blacklist to include some of China’s top artificial intelligence startups and announced visa restrictions on Chinese government and Communist Party officials it believes responsible for the detention or abuse of Muslim minorities in Xinjiang province.

China has denied any mistreatment of Uighurs.

The Chinese Embassy in Washington, in a statement on Tuesday, denounced the visa action and said the U.S. accusations on human rights violations were “made-up pretexts” for interfering in China’s affairs.

China, which is engaged in a 15-month-old trade war with the United States, also views U.S. support for pro-democracy protests in Hong Kong as interfering with its sovereignty.

“We’re going to continue to talk about these human rights violations,” Pompeo said. “As the president has said in another context in Hong Kong, we want to make sure that these issues are handled in a way that is humane.”

Asked about a growing dispute over a tweet by a National Basketball Association (NBA) team official supporting the protests in Hong Kong, Pompeo said American businesses were waking up to the risks of operating in China.

“The reputational cost to these companies I think will prove to be higher and higher as Beijing’s long arm reaches out to them and destroys their capacity for them, their employees - in the NBA’s case team members and general managers - to speak freely about their political opinions,” Pompeo said.

Source Link



Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : MAIMS

 
 
Latestlaws Newsletter